Akhilesh Chandra Tiwari vs State Of U.P. And 3 Others
2017 Latest Caselaw 2157 ALL

Citation : 2017 Latest Caselaw 2157 ALL
Judgement Date : 10 July, 2017

Allahabad High Court

Akhilesh Chandra Tiwari vs State Of U.P. And 3 Others on 10 July, 2017

Bench: Ran Vijai Singh, Ifaqat Ali Khan




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 38
 

 
Case :- WRIT - A No. - 46435 of 2015
 

 
Petitioner :- Akhilesh Chandra Tiwari
 
Respondent :- State Of U.P. And 3 Others
 
Counsel for Petitioner :- Akhilesh Kumar Singh,Radha Kant Ojha
 
Counsel for Respondent :- C.S.C.,Pankaj Shukla,Sujit Kumar,Vivek Kumar Singh
 

 
Hon'ble Ran Vijai Singh,J.

Hon'ble Ifaqat Ali Khan,J.

Passed over on the illness slip of Sri Sujit Kumar, learned counsel for the respondent.

Order Date :- 10.7.2017

Swati

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