M/S Iqbal Leathers Ltd. vs Union Of India And Others
2017 Latest Caselaw 2156 ALL

Citation : 2017 Latest Caselaw 2156 ALL
Judgement Date : 10 July, 2017

Allahabad High Court

M/S Iqbal Leathers Ltd. vs Union Of India And Others on 10 July, 2017

Bench: Bharati Sapru, Mahboob Ali




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- WRIT - C No. - 59856 of 2012
 

 
Petitioner :- M/S Iqbal Leathers Ltd.
 
Respondent :- Union Of India And Others
 
Counsel for Petitioner :- Pradip Kumar,Rohan Gupta
 
Counsel for Respondent :- S.P. Kesarwani,(Sr.S.C.Income Tax Deptt),Krishna Agrawal,R.C.Shukla
 

 
Hon'ble Bharati Sapru,J.

Hon'ble Mahboob Ali,J.

Learned counsel for the petitioner states that the rejoinder affidavit is under preparation.

List in the next cause list.

Order Date :- 10.7.2017

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