Acharya Ram Chandra Shukla Nagar ... vs State Of U.P. & Others
2017 Latest Caselaw 2150 ALL

Citation : 2017 Latest Caselaw 2150 ALL
Judgement Date : 10 July, 2017

Allahabad High Court

Acharya Ram Chandra Shukla Nagar ... vs State Of U.P. & Others on 10 July, 2017

Bench: Bharati Sapru, Mahboob Ali




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- PUBLIC INTEREST LITIGATION (PIL) No. - 17137 of 2002
 

 
Petitioner :- Acharya Ram Chandra Shukla Nagar Kalyan Samiti Deoria & Ors.
 
Respondent :- State Of U.P. & Others
 
Counsel for Petitioner :- J.P. Singh,A.Khare
 
Counsel for Respondent :- C.S.C.,A.K. Panday,A.K. Srivastava,Aalok Kumar Srivastava,D.P. Singh,P.N. Pandey,R.S. Misra,R.S. Singh,Vashist Tiwari
 

 
Hon'ble Bharati Sapru,J.

Hon'ble Mahboob Ali,J.

Learned Standing Counsel prays for and is allowed two weeks' and no more time to submit report in compliance of the order dated 12.5.2017.

List this matter on 25.07.2017.

Order Date :- 10.7.2017

pks

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