State Of U.P. & Others vs Jatadhari Rai & Others
2017 Latest Caselaw 2148 ALL

Citation : 2017 Latest Caselaw 2148 ALL
Judgement Date : 10 July, 2017

Allahabad High Court

State Of U.P. & Others vs Jatadhari Rai & Others on 10 July, 2017

Bench: Bharati Sapru, Mahboob Ali




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- SPECIAL APPEAL No. - 1110 of 2008
 

 
Appellant :- State Of U.P. & Others
 
Respondent :- Jatadhari Rai & Others
 
Counsel for Appellant :- K.S. Kushwaha
 
Counsel for Respondent :- P. Ranjan Rai,C.K.Rai,Dinesh Rai
 

 
Hon'ble Bharati Sapru,J.

Hon'ble Mahboob Ali,J.

The State is handicapped today without a counter. Learned counsel for the respondent may give a copy today. The State may file a rejoinder affidavit within next two weeks.

List this matter on 25.07.2017.

Order Date :- 10.7.2017

pks

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