Bharat Sanchar Nigam Ltd.Throu ... vs Radhey Shyam Maurya And Ors.
2017 Latest Caselaw 2147 ALL

Citation : 2017 Latest Caselaw 2147 ALL
Judgement Date : 10 July, 2017

Allahabad High Court

Bharat Sanchar Nigam Ltd.Throu ... vs Radhey Shyam Maurya And Ors. on 10 July, 2017

Bench: Sudhir Agarwal, Ravindra Nath Mishra-Ii




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 3
 

 
Case :- SERVICE BENCH No. - 316 of 2015
 

 
Petitioner :- Bharat Sanchar Nigam Ltd.Throu Chief G.M. And Ors.
 
Respondent :- Radhey Shyam Maurya And Ors.
 
Counsel for Petitioner :- Asit Kumar Chaturvedi,Girish Chandra Verma
 

 
Hon'ble Sudhir Agarwal,J.

Hon'ble Ravindra Nath Mishra-II,J.

1. As requested by learned counsel for petitioner, put up day after tomorrow, i.e 12.07.2017.

Order Date :- 10.7.2017

Pachhere/-

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