Citation : 2017 Latest Caselaw 2146 ALL
Judgement Date : 10 July, 2017
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 3 Case :- SERVICE BENCH No. - 206 of 2015 Petitioner :- Council Of Scientfic & Industrial Research Through Joint Sec Respondent :- Rakesh Kumar & Another Counsel for Petitioner :- Asit Kumar Chaturvedi Counsel for Respondent :- Murtaza Husain Khan,Murtaza Hasnain Khan,Syed Fazal Abbas Hon'ble Sudhir Agarwal,J.
Hon'ble Ravindra Nath Mishra-II,J.
1. As requested on behalf of respondent no.1, list this case on 13.07.2017.
Order Date :- 10.7.2017
Pachhere/-
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