Ghananand Sharma vs U.P. State Public Service ...
2017 Latest Caselaw 2145 ALL

Citation : 2017 Latest Caselaw 2145 ALL
Judgement Date : 10 July, 2017

Allahabad High Court

Ghananand Sharma vs U.P. State Public Service ... on 10 July, 2017

Bench: Sudhir Agarwal, Ravindra Nath Mishra-Ii




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 3
 

 
Case :- SERVICE BENCH No. - 1648 of 2014
 

 
Petitioner :- Ghananand Sharma
 
Respondent :- U.P. State Public Service Tribunal Lko. & Ors.
 
Counsel for Petitioner :- Suresh Chandra Srivastava
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Sudhir Agarwal,J.

Hon'ble Ravindra Nath Mishra-II,J.

1. Learned counsel for petitioner states that this writ petition has rendered infructuous.

2. Dismissed accordingly.

Order Date :- 10.7.2017

Pachhere/-

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