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Basudeo Yadav, S/O-Ram Raj Yadav & ... vs State Of U.P., Thru. Secretary, ...
2017 Latest Caselaw 2144 ALL

Citation : 2017 Latest Caselaw 2144 ALL
Judgement Date : 10 July, 2017

Allahabad High Court
Basudeo Yadav, S/O-Ram Raj Yadav & ... vs State Of U.P., Thru. Secretary, ... on 10 July, 2017
Bench: Devendra Kumar Arora, Sheo Kumar Singh-I



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 17
 
C.M.Application No. 54323 of 2017
 
In re:
 
Case :- MISC. BENCH No. - 3608 of 2010
 
Petitioner :- Basudeo Yadav, S/O-Ram Raj Yadav & Another
 
Respondent :- State Of U.P., Thru. Secretary, Revenue, & Others
 
Counsel for Petitioner :- Kapil Muni Dubey,Salik Ram Yadav
 
Counsel for Respondent :- C.S.C.,Sharad Bhatnagar,Smita Chitranshi
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

Hon'ble Sheo Kumar Singh-I,J.

This is an application for recall of the order dated 17.4.2017.

Case called out.

None responds on behalf of the applicant/petitioner to press the present application nor there is any request for passing over or adjournment of the case.

Application is, therefore, rejected.

Order Date :- 10.7.2017

Ajit/-

 

 

 
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