Smt. Mamta Devi & 3 Others vs Manager(Legal)Royal Sundaram ...
2017 Latest Caselaw 2140 ALL

Citation : 2017 Latest Caselaw 2140 ALL
Judgement Date : 10 July, 2017

Allahabad High Court

Smt. Mamta Devi & 3 Others vs Manager(Legal)Royal Sundaram ... on 10 July, 2017

Bench: Bharati Sapru, Mahboob Ali




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- FIRST APPEAL FROM ORDER No. - 908 of 2017
 

 
Appellant :- Smt. Mamta Devi & 3 Others
 
Respondent :- Manager(Legal)Royal Sundaram Alliance Insurance Co.Ltd&2 Ors
 
Counsel for Appellant :- Virendra Singh Yadav
 

 
Hon'ble Bharati Sapru,J.

Hon'ble Mahboob Ali,J.

List in the next cause list to await return of notice.

Order Date :- 10.7.2017

pks

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