Nazim Ali & Another vs Bundu (Since Deceased) & 6 Others
2017 Latest Caselaw 2139 ALL

Citation : 2017 Latest Caselaw 2139 ALL
Judgement Date : 10 July, 2017

Allahabad High Court

Nazim Ali & Another vs Bundu (Since Deceased) & 6 Others on 10 July, 2017

Bench: Bharati Sapru, Mahboob Ali




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- FIRST APPEAL FROM ORDER No. - 1502 of 2017
 

 
Appellant :- Nazim Ali & Another
 
Respondent :- Bundu (Since Deceased) & 6 Others
 
Counsel for Appellant :- J.P. Singh
 

 
Hon'ble Bharati Sapru,J.

Hon'ble Mahboob Ali,J.

List in the next cause list.

Interim order, if any, to continue till then.

Order Date :- 10.7.2017

pks

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