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Oriental Insurance Co Ltd vs Smt. Sujata & Another
2017 Latest Caselaw 2134 ALL

Citation : 2017 Latest Caselaw 2134 ALL
Judgement Date : 8 July, 2017

Allahabad High Court
Oriental Insurance Co Ltd vs Smt. Sujata & Another on 8 July, 2017
Bench: Bachchoo Lal



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 52
 

 
Case :- FIRST APPEAL FROM ORDER No. - 3513 of 2004
 

 
Appellant :- Oriental Insurance Co Ltd
 
Respondent :- Smt. Sujata & Another
 
Counsel for Appellant :- S.K. Kakkar
 
Counsel for Respondent :- Amit Kumar Sinha
 

 
Hon'ble Bachchoo Lal,J.

File presented in the Lok Adalat.

A withdrawal application has been filed on behalf of the appellant Insurance Company with the prayer that as the appellant does not want to press this First Appeal From Order and the same may be dismissed as withdrawn/ not pressed.

As prayed, the present appeal is dismissed as withdrawn.

Order Date :- 8.7.2017

Gss

 

 

 
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