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The Oriental Insurance Co. Ltd. vs Smt. Savita And 5 Others
2017 Latest Caselaw 2132 ALL

Citation : 2017 Latest Caselaw 2132 ALL
Judgement Date : 8 July, 2017

Allahabad High Court
The Oriental Insurance Co. Ltd. vs Smt. Savita And 5 Others on 8 July, 2017
Bench: Bachchoo Lal



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 52
 

 
Case :- FIRST APPEAL FROM ORDER No. - 2165 of 2013
 

 
Appellant :- The Oriental Insurance Co. Ltd.
 
Respondent :- Smt. Savita And 5 Others
 
Counsel for Appellant :- Nagendra Kumar Srivastava
 
Counsel for Respondent :- Arun Kumar Singh,Bhual Vishwakarma,Raj Kumar Dhama,Sunil Kumar Mishra
 

 
Hon'ble Bachchoo Lal,J.

Case called out. Learned counsel for the appellant-Insurance Company submits that since there is chance of settlement between the parties, the matter may be referred to National Lok Adalat to be held on 12.8.2017.

In view of above, list on 12.8.2017 in National Lok Adalat.

Order Date :- 8.7.2017

Gss

 

 

 
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