Dr. Subhash Kumar Sankat (Medical ... vs State Of U.P.Thru. Prin. Secy Med. ...
2017 Latest Caselaw 2131 ALL

Citation : 2017 Latest Caselaw 2131 ALL
Judgement Date : 7 July, 2017

Allahabad High Court

Dr. Subhash Kumar Sankat (Medical ... vs State Of U.P.Thru. Prin. Secy Med. ... on 7 July, 2017

Bench: Shri Narayan Shukla, Virendra Kumar-Ii




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 2
 

 
Case :- SERVICE BENCH No. - 14452 of 2017
 

 
Petitioner :- Dr. Subhash Kumar Sankat (Medical Officer)
 
Respondent :- State Of U.P.Thru. Prin. Secy Med. & Health Lko. & Ors.
 
Counsel for Petitioner :- Ayodhya Prasad Mishra
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Shri Narayan Shukla,J.

Hon'ble Virendra Kumar-II,J.

A week's time as prayed for by the learned Standing Counsel is granted to file counter affidavit.

List on 18.07.2017 as fresh.

Order Date :- 7.7.2017

Mustaqeem

(Virendra Kumar-II, J.)(Shri Narayan Shukla, J.)

Download the LatestLaws.com Mobile App