Bhupendra Singh vs State Of U.P.
2017 Latest Caselaw 2129 ALL

Citation : 2017 Latest Caselaw 2129 ALL
Judgement Date : 7 July, 2017

Allahabad High Court

Bhupendra Singh vs State Of U.P. on 7 July, 2017

Bench: Raghvendra Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 47
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 20072 of 2017
 

 
Applicant :- Bhupendra Singh
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Shashank Singh
 
Counsel for Opposite Party :- G.A.
 

 
Hon'ble Raghvendra Kumar,J.

List revised.

As prayed by learned counsel for the applicant list in the next week.

Order Date :- 7.7.2017

Swati

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