Kuldeep Sharma And 4 Ors. vs State Of U.P. And 2 Ors.
2017 Latest Caselaw 2127 ALL

Citation : 2017 Latest Caselaw 2127 ALL
Judgement Date : 7 July, 2017

Allahabad High Court

Kuldeep Sharma And 4 Ors. vs State Of U.P. And 2 Ors. on 7 July, 2017

Bench: Satyendra Singh Chauhan, Abhai Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 41
 

 
Case :- CRIMINAL MISC. WRIT PETITION No. - 12384 of 2017
 

 
Petitioner :- Kuldeep Sharma And 4 Ors.
 
Respondent :- State Of U.P. And 2 Ors.
 
Counsel for Petitioner :- Anand Prakash Dubey
 
Counsel for Respondent :- G.A.
 

 
Hon'ble Satyendra Singh Chauhan,J.

Hon'ble Abhai Kumar,J.

The learned A.G.A. may seek instructions in the matter.

List on 13.7.2017 as fresh before the regular bench.

Till then the petitioners shall not be arrested in case crime no. 252 of 2017 under sections 147,342,353,332,504 I.P.C. and section 7 Criminal Law Amendment Act P.S. Civil Lines District Meerut.

Order Date :- 7.7.2017

N.A.

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