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Ram Asare vs The State Of U.P. & 2 Others
2017 Latest Caselaw 2125 ALL

Citation : 2017 Latest Caselaw 2125 ALL
Judgement Date : 7 July, 2017

Allahabad High Court
Ram Asare vs The State Of U.P. & 2 Others on 7 July, 2017
Bench: Satyendra Singh Chauhan, Abhai Kumar



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 41
 

 
Case :- CRIMINAL MISC. WRIT PETITION No. - 12445 of 2017
 

 
Petitioner :- Ram Asare
 
Respondent :- The State Of U.P. & 2 Others
 
Counsel for Petitioner :- Nitin Kumar
 
Counsel for Respondent :- G.A.
 

 
Hon'ble Satyendra Singh Chauhan,J.

Hon'ble Abhai Kumar,J.

The learned A.G.A. may seek instructions in the matter.

List on 19.7.2017 as fresh before the regular bench.

Order Date :- 7.7.2017

N.A.

 

 

 
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