M/S Harihar Minerals Division No. ... vs State Of U.P. And 3 Ors.
2017 Latest Caselaw 2121 ALL

Citation : 2017 Latest Caselaw 2121 ALL
Judgement Date : 7 July, 2017

Allahabad High Court

M/S Harihar Minerals Division No. ... vs State Of U.P. And 3 Ors. on 7 July, 2017

Bench: Satyendra Singh Chauhan, Abhai Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 41
 

 
Case :- CRIMINAL MISC. WRIT PETITION No. - 12348 of 2017
 

 
Petitioner :- M/S Harihar Minerals Division No. 24/3 And Anr.
 
Respondent :- State Of U.P. And 3 Ors.
 
Counsel for Petitioner :- Ashok Kumar Mishra
 
Counsel for Respondent :- G.A.
 

 
Hon'ble Satyendra Singh Chauhan,J.

Hon'ble Abhai Kumar,J.

Put up on 11.7.2017 before the regular bench to enable the learned counsel for the petitioners to file a supplementary affidavit

Order Date :- 7.7.2017

N.A.

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