Sunil Kumar @ Guddu And Others vs State Of U.P. And Another
2017 Latest Caselaw 2120 ALL

Citation : 2017 Latest Caselaw 2120 ALL
Judgement Date : 7 July, 2017

Allahabad High Court

Sunil Kumar @ Guddu And Others vs State Of U.P. And Another on 7 July, 2017

Bench: Raghvendra Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 47
 

 
Case :- APPLICATION U/S 482 No. - 2485 of 2010
 

 
Applicant :- Sunil Kumar @ Guddu And Others
 
Opposite Party :- State Of U.P. And Another
 
Counsel for Applicant :- Diwakar Tiwari
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Raghvendra Kumar,J.

List revised.

None is present except learned A.G.A. for the State of U.P.

The report of Mediation Centre has been submitted by Sri Vijay Kumar Singh, Bench Secretary/Incharge, AHCMCC which records parties not willing for the mediation (Applicant never appeared in Mediation-Centre).

The petition is dismissed for non prosecution.

Interim order, if any, stands discharged.

Office is directed to send a copy of this order to the concerned trial Court for information & needful.

Order Date :- 7.7.2017

Swati

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