Sunita Devi (Smt.) vs State Of U.P. Thru Secy. And 6 ...
2017 Latest Caselaw 2115 ALL

Citation : 2017 Latest Caselaw 2115 ALL
Judgement Date : 7 July, 2017

Allahabad High Court

Sunita Devi (Smt.) vs State Of U.P. Thru Secy. And 6 ... on 7 July, 2017

Bench: Bharati Sapru, Mahesh Chandra Tripathi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- WRIT - C No. - 21431 of 2014
 

 
Petitioner :- Sunita Devi (Smt.)
 
Respondent :- State Of U.P. Thru Secy. And 6 Others
 
Counsel for Petitioner :- Kailash Nath Kesharwani
 
Counsel for Respondent :- C.S.C.,H M Srivastava
 

 
Hon'ble Bharati Sapru,J.

Hon'ble Mahesh Chandra Tripathi,J.

As prayed list in the next cause list.

Order Date :- 7.7.2017

pks

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