Smt. Madhuna And Others vs State Of U.P. And Others
2017 Latest Caselaw 2113 ALL

Citation : 2017 Latest Caselaw 2113 ALL
Judgement Date : 7 July, 2017

Allahabad High Court

Smt. Madhuna And Others vs State Of U.P. And Others on 7 July, 2017

Bench: Bharati Sapru, Mahesh Chandra Tripathi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- WRIT - C No. - 29529 of 2011
 

 
Petitioner :- Smt. Madhuna And Others
 
Respondent :- State Of U.P. And Others
 
Counsel for Petitioner :- Arvind Srivastava,S.N. Rai
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Bharati Sapru,J.

Hon'ble Mahesh Chandra Tripathi,J.

As prayed list in the next cause list.

Order Date :- 7.7.2017

pks

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