Ganga Sagar Singh & Another vs State Of U.P. & Another
2017 Latest Caselaw 2110 ALL

Citation : 2017 Latest Caselaw 2110 ALL
Judgement Date : 7 July, 2017

Allahabad High Court

Ganga Sagar Singh & Another vs State Of U.P. & Another on 7 July, 2017

Bench: Bharati Sapru, Mahesh Chandra Tripathi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- WRIT - C No. - 44218 of 2015
 

 
Petitioner :- Ganga Sagar Singh & Another
 
Respondent :- State Of U.P. & Another
 
Counsel for Petitioner :- Rajesh Srivastava,R.N. Yadav
 
Counsel for Respondent :- C.S.C.,Shivam Yadav,Siddharth Singhal
 

 
Hon'ble Bharati Sapru,J.

Hon'ble Mahesh Chandra Tripathi,J.

Learned counsel for the petitioner prays for and is allowed three weeks' time to file rejoinder affidavit.

List thereafter.

Order Date :- 7.7.2017

pks

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