Mundersh And 5 Others vs State Of U.P. & 3 Others
2017 Latest Caselaw 2109 ALL

Citation : 2017 Latest Caselaw 2109 ALL
Judgement Date : 7 July, 2017

Allahabad High Court

Mundersh And 5 Others vs State Of U.P. & 3 Others on 7 July, 2017

Bench: Bharati Sapru, Mahesh Chandra Tripathi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- WRIT - C No. - 48666 of 2015
 

 
Petitioner :- Mundersh And 5 Others
 
Respondent :- State Of U.P. & 3 Others
 
Counsel for Petitioner :- Ram Surat Saroj
 
Counsel for Respondent :- C.S.C.,Ramendra Pratap Singh
 

 
Hon'ble Bharati Sapru,J.

Hon'ble Mahesh Chandra Tripathi,J.

Counter affidavit filed on 12.05.2016 may be traced out and brought on record by the next date of listing.

Learned counsel for the petitioner prays for and is allowed ten days' time to file rejoinder affidavit.

List after ten days.

Order Date :- 7.7.2017

pks

Download the LatestLaws.com Mobile App