Smt. Ramwati And 13 Others vs State Of U.P. And 3 Others
2017 Latest Caselaw 2108 ALL

Citation : 2017 Latest Caselaw 2108 ALL
Judgement Date : 7 July, 2017

Allahabad High Court

Smt. Ramwati And 13 Others vs State Of U.P. And 3 Others on 7 July, 2017

Bench: Bharati Sapru, Mahesh Chandra Tripathi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- WRIT - C No. - 48636 of 2015
 

 
Petitioner :- Smt. Ramwati And 13 Others
 
Respondent :- State Of U.P. And 3 Others
 
Counsel for Petitioner :- Ram Surat Saroj
 
Counsel for Respondent :- C.S.C.,Suresh Singh
 

 
Hon'ble Bharati Sapru,J.

Hon'ble Mahesh Chandra Tripathi,J.

Amendment application filed on 13.08.2016 may be traced out and brought on record.

List in the next cause list.

Order Date :- 7.7.2017

pks

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