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Asit Kumar Maclay vs State Of U.P. & Others
2017 Latest Caselaw 2107 ALL

Citation : 2017 Latest Caselaw 2107 ALL
Judgement Date : 7 July, 2017

Allahabad High Court
Asit Kumar Maclay vs State Of U.P. & Others on 7 July, 2017
Bench: Bharati Sapru, Mahesh Chandra Tripathi



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- SPECIAL APPEAL No. - 1963 of 2010
 

 
Appellant :- Asit Kumar Maclay
 
Respondent :- State Of U.P. & Others
 
Counsel for Appellant :- Udayan Nandan,Shashi Nandan
 
Counsel for Respondent :- C.S.C.,Chandan Sharma
 

 
Hon'ble Bharati Sapru,J.

Hon'ble Mahesh Chandra Tripathi,J.

Learned Standing Counsel states that he has instructions that the Advocate General will appear in this matter.

List in the next cause list.

Order Date :- 7.7.2017

pks

 

 

 
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