State Of ... vs Chandraveer Singh
2017 Latest Caselaw 2100 ALL

Citation : 2017 Latest Caselaw 2100 ALL
Judgement Date : 7 July, 2017

Allahabad High Court

State Of ... vs Chandraveer Singh on 7 July, 2017

Bench: Sudhir Agarwal, Ravindra Nath Mishra-Ii




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 3
 

 
Case :- SPECIAL APPEAL DEFECTIVE No. - 200 of 2013
 

 
Appellant :- State Of U.P.Throu.Prin.Secy.Deptt.Of Revenue Lko.& Ors.
 
Respondent :- Chandraveer Singh
 
Counsel for Appellant :- C.S.C.
 
Counsel for Respondent :- S.C.Srivastava
 

 
Hon'ble Sudhir Agarwal,J.

Hon'ble Ravindra Nath Mishra-II,J.

1. Steps taken.

2. Office to verify and proceed accordingly.

Order Date :- 7.7.2017

Pachhere/-

Download the LatestLaws.com Mobile App