Sunday, 03, May, 2026
 
 
 
Expand O P Jindal Global University
 
  
  
 
 
 

Lakhan Lal Aggarwal vs State Of U.P. Thru. Spl. Secr. ...
2017 Latest Caselaw 2097 ALL

Citation : 2017 Latest Caselaw 2097 ALL
Judgement Date : 7 July, 2017

Allahabad High Court
Lakhan Lal Aggarwal vs State Of U.P. Thru. Spl. Secr. ... on 7 July, 2017
Bench: Tarun Agarwala, Vivek Chaudhary



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 29
 

 
Case :- WRIT - C No. - 16110 of 2010
 

 
Petitioner :- Lakhan Lal Aggarwal
 
Respondent :- State Of U.P. Thru. Spl. Secr. Industrial Devp. & Ors.
 
Counsel for Petitioner :- K.M. Asthana
 
Counsel for Respondent :- C.S.C.,Ramendra P. Singh
 

 
Hon'ble Tarun Agarwala,J.

Hon'ble Vivek Chaudhary,J.

For orders, see our order of date passed in Writ-C No.49326 of 2009 (Ramesh Chandra Shamra and others vs. State of U.P. and others).

Order Date :- 7.7.2017

AU

 

 

 
Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 

Publish Your Article

 

Campus Ambassador

 

Media Partner

 

Campus Buzz

 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

 
 

LatestLaws Partner Event : Smt. Nirmala Devi Bam Memorial International Moot Court Competition

 
 
Latestlaws Newsletter