Jai Prakash & Anr. vs State Of U.P.
2017 Latest Caselaw 2096 ALL

Citation : 2017 Latest Caselaw 2096 ALL
Judgement Date : 7 July, 2017

Allahabad High Court

Jai Prakash & Anr. vs State Of U.P. on 7 July, 2017

Bench: Rekha Dikshit




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 28
 

 
Case :- CRIMINAL APPEAL No. - 1626 of 2011
 

 
Appellant :- Jai Prakash & Anr.
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Sumit K. Srivastava
 
Counsel for Respondent :- G.A.
 

 
Hon'ble Mrs. Rekha Dikshit,J.

Case called out in the revised list.

Nobody is present to argue the appeal on behalf of the appellants.

Sri M.Y.Ansari, learned AGA for the State is present.

List after six weeks.

Order Date :- 7.7.2017

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