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Kamta Prasad & 3 Ors vs State Of U.P.
2017 Latest Caselaw 2090 ALL

Citation : 2017 Latest Caselaw 2090 ALL
Judgement Date : 7 July, 2017

Allahabad High Court
Kamta Prasad & 3 Ors vs State Of U.P. on 7 July, 2017
Bench: Rekha Dikshit



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 28
 

 
Case :- CRIMINAL APPEAL No. - 1614 of 2011
 

 
Appellant :- Kamta Prasad & 3 Ors
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Dilip Pandey
 
Counsel for Respondent :- Govt.Advocate
 

 
Hon'ble Mrs. Rekha Dikshit,J.

Case called out in the revised list.

Nobody is present to argue the appeal on behalf of the appellants.

Sri M.Y.Ansari, learned AGA for the State is present.

List after six weeks.

Order Date :- 7.7.2017

IA

 

 

 
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