Ompal vs State Of U.P.
2017 Latest Caselaw 2085 ALL

Citation : 2017 Latest Caselaw 2085 ALL
Judgement Date : 7 July, 2017

Allahabad High Court

Ompal vs State Of U.P. on 7 July, 2017

Bench: Rekha Dikshit




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 28
 

 
Case :- CRIMINAL APPEAL No. - 1306 of 2011
 

 
Appellant :- Ompal
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Basant Lal,Dileep Kumar
 
Counsel for Respondent :- Govt. Advocate
 

 
Hon'ble Mrs. Rekha Dikshit,J.

Case called out in the revised list.

Sri Basanat Kumar, learned counsel for the appellant has sent illness slip.

Sri M.Y.Ansari , leanred AGA is presnet.

List after six weeks.

Order Date :- 7.7.2017

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