Ram Chandra Lodh & Ors. vs State Of U.P.
2017 Latest Caselaw 2084 ALL

Citation : 2017 Latest Caselaw 2084 ALL
Judgement Date : 7 July, 2017

Allahabad High Court

Ram Chandra Lodh & Ors. vs State Of U.P. on 7 July, 2017

Bench: Rekha Dikshit




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 28
 

 
Case :- CRIMINAL APPEAL No. - 1310 of 2011
 

 
Appellant :- Ram Chandra Lodh & Ors.
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Rakesh Kr. Tripathi
 
Counsel for Respondent :- Govt. Advocate
 

 
Hon'ble Mrs. Rekha Dikshit,J.

Case called out in the revised list.

Sri M.Y.Ansari, learned AGA for the State is present.

On the request of Sri R.K.Tripathi, learned Counsel for the appellants, list after two weeks.

Order Date :- 7.7.2017

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