Brijesh Kumar Alias Babbu And ... vs State Of U.P. & Another
2017 Latest Caselaw 2079 ALL

Citation : 2017 Latest Caselaw 2079 ALL
Judgement Date : 7 July, 2017

Allahabad High Court

Brijesh Kumar Alias Babbu And ... vs State Of U.P. & Another on 7 July, 2017

Bench: Raghvendra Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 47
 
Case :- APPLICATION U/S 482 No. - 27196 of 2010
 

 
Applicant :- Brijesh Kumar Alias Babbu And Others
 
Opposite Party :- State Of U.P. & Another
 
Counsel for Applicant :- Dhirendra Ku. Srivastava
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Raghvendra Kumar,J.

List revised.

Sri Vijay Kumar Mishra, learned counsel informs that he has already filed Vakalanama on behalf of Opposite Party No.2, but his name has not been printed in the cause list.

Office is directed to ensure that his name is printed as counsel for the Opposite Party No.2, whenever the matter is listed next.

The case is passed over on the ground of illness of Sri Dhirendra Kumar Srivastava, counsel for the applicant.

List after four weeks from today.

Interim order, if any, is extended till next date of listing.

Meanwhile counter affidavit, if any, be filed.

Order Date :- 7.7.2017

Swati

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Brijesh Kumar Alias Babbu And ... vs State Of U.P. & Another
2017 Latest Caselaw 2079 ALL

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Brijesh Kumar Alias Babbu And ... vs State Of U.P. & Another2017 Latest Caselaw 2079 ALL

LatestLaws Partner Event : Smt. Nirmala Devi Bam Memorial International Moot Court Competition

Brijesh Kumar Alias Babbu And ... vs State Of U.P. & Another
2017 Latest Caselaw 2079 ALL