Dharam Singh And Another vs State Of U.P. & Another
2017 Latest Caselaw 2076 ALL

Citation : 2017 Latest Caselaw 2076 ALL
Judgement Date : 7 July, 2017

Allahabad High Court

Dharam Singh And Another vs State Of U.P. & Another on 7 July, 2017

Bench: Raghvendra Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 47
 

 
Case :- APPLICATION U/S 482 No. - 22549 of 2010
 

 
Applicant :- Dharam Singh And Another
 
Opposite Party :- State Of U.P. & Another
 
Counsel for Applicant :- Mohd. Yusuf
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Raghvendra Kumar,J.

Adjourned on the ground of illness slip of Sri Mohd. Yusuf, learned counsel for the applicants.

List after four weeks from today.

Interim order, if any, is extended till next date of listing.

Order Date :- 7.7.2017

Swati

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