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Smt.Anjali Nakra vs U.P.Police Avas Nigam Through ...
2017 Latest Caselaw 2065 ALL

Citation : 2017 Latest Caselaw 2065 ALL
Judgement Date : 7 July, 2017

Allahabad High Court
Smt.Anjali Nakra vs U.P.Police Avas Nigam Through ... on 7 July, 2017
Bench: Vivek Chaudhary



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 14
 

 
Case :- SERVICE SINGLE No. - 1405 of 2003
 

 
Petitioner :- Smt.Anjali Nakra
 
Respondent :- U.P.Police Avas Nigam Through Chairman Cum M.D.And 1 Ors
 
Counsel for Petitioner :- Amitabh Misra,Rajesh Shukla,S.P. Shukla,Vishnu Srivastava
 
Counsel for Respondent :- Rajesh Tiwari,B.R.Singh
 

 
Hon'ble Vivek Chaudhary,J.

On request of learned counsel for petitioner, list in next cause list.

Sri Mukesh Kumar, holding brief of Sri B.R. Singh, learned counsel for respondent is present.

Order Date :- 7.7.2017

psd

(Vivek Chaudhary,J.)

 

 

 
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