Anil Kumar vs State Of U.P.
2017 Latest Caselaw 2060 ALL

Citation : 2017 Latest Caselaw 2060 ALL
Judgement Date : 7 July, 2017

Allahabad High Court

Anil Kumar vs State Of U.P. on 7 July, 2017

Bench: Vivek Chaudhary




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 14
 

 
Case :- CRIMINAL REVISION No. - 373 of 2002
 

 
Revisionist :- Anil Kumar
 
Opposite Party :- State Of U.P.
 
Counsel for Revisionist :- Kuldeep Saxena,Shiwa Kant Tiwari
 
Counsel for Opposite Party :- Govt.Advocate,Ratnesh Rawat
 

 
Hon'ble Vivek Chaudhary,J.

On request of learned counsel for revisionist, list in next cause list.

Order Date :- 7.7.2017

psd

(Vivek Chaudhary,J.)

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