Amarnath Dhuriya & Anr. vs State Of U.P. Thru. Secretary ...
2017 Latest Caselaw 2045 ALL

Citation : 2017 Latest Caselaw 2045 ALL
Judgement Date : 6 July, 2017

Allahabad High Court

Amarnath Dhuriya & Anr. vs State Of U.P. Thru. Secretary ... on 6 July, 2017

Bench: Amreshwar Pratap Sahi, Vivek Chaudhary




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 1
 

 
Case :- SPECIAL APPEAL DEFECTIVE No. - 281 of 2017
 

 
Appellant :- Amarnath Dhuriya & Anr.
 
Respondent :- State Of U.P. Thru. Secretary Higher Education & 4 Others
 
Counsel for Appellant :- Som Kartik Shukla
 
Counsel for Respondent :- C.S.C.,Kuldeep Pati Tripathi,Niranjan Singh
 

 
Hon'ble Amreshwar Pratap Sahi,J.

Hon'ble Vivek Chaudhary,J.

Lay before another Bench of which one of us (Vivek Chaudhary, J.) is not a member, after obtaining nomination, as fresh in the next week.

Order Date :- 6.7.2017

psd

[Vivek Chaudhary,J.] [Amreshwar Pratap Sahi,J.]

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