Gram Panchayat Malikpur Thru. Its ... vs State Of U.P. Thru. Prin. Secy. ...
2017 Latest Caselaw 2044 ALL

Citation : 2017 Latest Caselaw 2044 ALL
Judgement Date : 6 July, 2017

Allahabad High Court

Gram Panchayat Malikpur Thru. Its ... vs State Of U.P. Thru. Prin. Secy. ... on 6 July, 2017

Bench: Amreshwar Pratap Sahi, Vivek Chaudhary




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 1
 

 
Case :- MISC. BENCH No. - 7197 of 2017
 

 
Petitioner :- Gram Panchayat Malikpur Thru. Its Pradhan Guru Prasad & Anr.
 
Respondent :- State Of U.P. Thru. Prin. Secy. Nagar Vikas & Ors.
 
Counsel for Petitioner :- Azad Khan,Raghaw Ram Upadhyay
 
Counsel for Respondent :- C.S.C.,Mahendra Pratap Singh,Rajendra Nath,Sanjay Singh
 

 
Hon'ble Amreshwar Pratap Sahi,J.

Hon'ble Vivek Chaudhary,J.

Learned counsel for the State submits that parawise comments and instructions have been received in the matter and counter affidavit is under preparation, that will be served on the petitioner by Monday, i.e. 10.07.2017.

Let the counter affidavit be served and reply to the same also be filed by the petitioner thereafter.

List in the next cause list.

Order Date :- 6.7.2017

psd

[Vivek Chaudhary,J.] [Amreshwar Pratap Sahi,J.]

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2017 Latest Caselaw 2044 ALL

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