Amar Nath vs State Of U.P. Thru. Secretary ...
2017 Latest Caselaw 2043 ALL

Citation : 2017 Latest Caselaw 2043 ALL
Judgement Date : 6 July, 2017

Allahabad High Court

Amar Nath vs State Of U.P. Thru. Secretary ... on 6 July, 2017

Bench: Amreshwar Pratap Sahi, Vivek Chaudhary




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 1
 

 
Case :- SPECIAL APPEAL DEFECTIVE No. - 282 of 2017
 

 
Appellant :- Amar Nath
 
Respondent :- State Of U.P. Thru. Secretary Deptt. Of Education & 4 Others
 
Counsel for Appellant :- Som Kartik Shukla
 
Counsel for Respondent :- C.S.C.,Niranjan Singh
 

 
Hon'ble Amreshwar Pratap Sahi,J.

Hon'ble Vivek Chaudhary,J.

Lay before another Bench of which one of us (Vivek Chaudhary, J.) is not a member, after obtaining nomination, as fresh in the next week.

Order Date :- 6.7.2017

psd

[Vivek Chaudhary,J.] [Amreshwar Pratap Sahi,J.]

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