Director Indira Gandhi Rashtriya ... vs Sunder Lal Maurya & Anr.No. 2226 ...
2017 Latest Caselaw 2041 ALL

Citation : 2017 Latest Caselaw 2041 ALL
Judgement Date : 6 July, 2017

Allahabad High Court

Director Indira Gandhi Rashtriya ... vs Sunder Lal Maurya & Anr.No. 2226 ... on 6 July, 2017

Bench: Amreshwar Pratap Sahi, Vivek Chaudhary




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 1
 

 
Case :- SPECIAL APPEAL No. - 10 of 2017
 

 
Appellant :- Director Indira Gandhi Rashtriya Udan Akademi And 2 Ors.
 
Respondent :- Sunder Lal Maurya & Anr.No. 2226 (S/S) Of 03 & 5782(S/S)2000
 
Counsel for Appellant :- Virendra Kumar Dubey
 
Counsel for Respondent :- A.S.G.,S.B.Pandey,Sunder Lal Maurya In Pers
 

 
Hon'ble Amreshwar Pratap Sahi,J.

Hon'ble Vivek Chaudhary,J.

Lay before another Bench of which one of us (A.P. Sahi, J.) is not a member, after obtaining nomination, if possible, in the next cause list.

Order Date :- 6.7.2017

psd

[Vivek Chaudhary,J.] [Amreshwar Pratap Sahi,J.]

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