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Kunwar Bahadur vs State
2017 Latest Caselaw 2010 ALL

Citation : 2017 Latest Caselaw 2010 ALL
Judgement Date : 6 July, 2017

Allahabad High Court
Kunwar Bahadur vs State on 6 July, 2017
Bench: Ravindra Nath Mishra-Ii



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 25
 

 
Case :- CRIMINAL APPEAL No. - 146 of 1992
 

 
Appellant :- Kunwar Bahadur
 
Respondent :- State
 
Counsel for Respondent :- G.A.
 

 
Hon'ble Ravindra Nath Mishra-II,J.

1. Let card notice be issued to appellant to engage another counsel.

2. List this case in the Month of August, 2017.

Order Date :- 6.7.2017

Pachhere/-

 

 

 
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