Chandra Kishore vs The State Of U.P.
2017 Latest Caselaw 2009 ALL

Citation : 2017 Latest Caselaw 2009 ALL
Judgement Date : 6 July, 2017

Allahabad High Court

Chandra Kishore vs The State Of U.P. on 6 July, 2017

Bench: Ravindra Nath Mishra-Ii




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 25
 

 
Case :- CRIMINAL APPEAL No. - 640 of 1991
 

 
Appellant :- Chandra Kishore
 
Respondent :- The State Of U.P.
 
Counsel for Appellant :- Arun Sinha,A.P. Misra,Hans Raj Tiwari,Nagendra Mohan,S.P. Pandey
 
Counsel for Respondent :- G.A.
 

 
Hon'ble Ravindra Nath Mishra-II,J.

1. As requested by learned counsel for the appellant, list/put on 13.07.2017.

Order Date :- 6.7.2017

Pachhere/-

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