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Mohd. Qiyam vs State Of U.P.
2017 Latest Caselaw 2008 ALL

Citation : 2017 Latest Caselaw 2008 ALL
Judgement Date : 6 July, 2017

Allahabad High Court
Mohd. Qiyam vs State Of U.P. on 6 July, 2017
Bench: Ravindra Nath Mishra-Ii



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 25
 

 
Case :- CRIMINAL APPEAL No. - 394 of 1990
 

 
Appellant :- Mohd. Qiyam
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- A.R. Siddiqui,Santosh Srivastava
 
Counsel for Respondent :- Govt.Advocate
 

 
Hon'ble Ravindra Nath Mishra-II,J.

1. As requested by learned counsel for appellant, list in the next cause list.

Order Date :- 6.7.2017

Pachhere/-

 

 

 
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