Chhotey Manna vs State Of U.P.
2017 Latest Caselaw 2007 ALL

Citation : 2017 Latest Caselaw 2007 ALL
Judgement Date : 6 July, 2017

Allahabad High Court

Chhotey Manna vs State Of U.P. on 6 July, 2017

Bench: Ravindra Nath Mishra-Ii




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 25
 

 
Case :- CRIMINAL APPEAL No. - 7 of 1992
 

 
Appellant :- Chhotey Manna
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Khaliq Ahamad Khan,Anand Kumar Srivastava,K.K. Tewari,P K Singh,R N Yadav
 
Counsel for Respondent :- Govt. Advocate
 

 
Hon'ble Ravindra Nath Mishra-II,J.

1. As requested by learned counsel for the appellant, list/put on 13.07.2017.

Order Date :- 6.7.2017

Pachhere/-

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