Rawati Ram And Ors. vs State
2017 Latest Caselaw 2004 ALL

Citation : 2017 Latest Caselaw 2004 ALL
Judgement Date : 6 July, 2017

Allahabad High Court

Rawati Ram And Ors. vs State on 6 July, 2017

Bench: Ravindra Nath Mishra-Ii




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 25
 

 
Case :- CRIMINAL APPEAL No. - 474 of 1991
 

 
Appellant :- Rawati Ram And Ors.
 
Respondent :- State
 
Counsel for Appellant :- J.N. Chaudhary
 
Counsel for Respondent :- G.A.
 

 
Hon'ble Ravindra Nath Mishra-II,J.

1. List this appeal along with Criminal Appeal No. 519 of 1991 before appropriate bench.

Order Date :- 6.7.2017

Pachhere/-

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