Kanya vs State
2017 Latest Caselaw 2002 ALL

Citation : 2017 Latest Caselaw 2002 ALL
Judgement Date : 6 July, 2017

Allahabad High Court

Kanya vs State on 6 July, 2017

Bench: Ravindra Nath Mishra-Ii




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 25
 

 
Case :- CRIMINAL APPEAL No. - 647 of 1991
 

 
Appellant :- Kanya
 
Respondent :- State
 
Counsel for Appellant :- A.R. Siddiqui
 
Counsel for Respondent :- Government Advocate
 

 
Hon'ble Ravindra Nath Mishra-II,J.

1. Let card notice be issued to appellant to engage another counsel.

2. List this case in the month of August, 2017.

Order Date :- 6.7.2017

Pachhere/-

Download the LatestLaws.com Mobile App