Ram Bharose And Others vs State Of U.P.
2017 Latest Caselaw 1999 ALL

Citation : 2017 Latest Caselaw 1999 ALL
Judgement Date : 6 July, 2017

Allahabad High Court

Ram Bharose And Others vs State Of U.P. on 6 July, 2017

Bench: Raghvendra Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 47
 

 
Case :- APPLICATION U/S 482 No. - 19884 of 2010
 

 
Applicant :- Ram Bharose And Others
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Ashwini Kumar Awasthi,Manish Tiwary
 
Counsel for Opposite Party :- Govt. Advocate,Shailendra Kumar Tripathi
 

 
Hon'ble Raghvendra Kumar,J.

List revised.

Learned counsel for the applicants prays for and is granted two weeks' time to enable him to file the supplementary affidavit annexing therewith a copy of the F.I.R. which was lodged as cross case.

List after the expiry of the aforesaid period.

Order Date :- 6.7.2017

Swati

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