Aayukt Evam Prashashak Sharda ... vs U.P. State Public Service ...
2017 Latest Caselaw 1996 ALL

Citation : 2017 Latest Caselaw 1996 ALL
Judgement Date : 6 July, 2017

Allahabad High Court

Aayukt Evam Prashashak Sharda ... vs U.P. State Public Service ... on 6 July, 2017

Bench: Sudhir Agarwal, Ravindra Nath Mishra-Ii




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 3
 

 
Case :- SERVICE BENCH No. - 1407 of 2014
 

 
Petitioner :- Aayukt Evam Prashashak Sharda Sahayak Command Samadesh Kshet
 
Respondent :- U.P. State Public Service Tribunal Through Chairman Lko. & A
 
Counsel for Petitioner :- Anurag Tripathi
 
Counsel for Respondent :- C.S.C.,P.S.Mehra,Qamrul Hasan
 

 
Hon'ble Sudhir Agarwal,J.

Hon'ble Ravindra Nath Mishra-II,J.

1. Learned counsel for petitioner prays for and is granted a week time to enable him to file supplementary affidavit to place on record the minutes of the inquiry as well as inquiry report.

Order Date :- 6.7.2017

Pachhere/-

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