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Shri Shiv Singh & Others vs State Of U.P.& Others
2017 Latest Caselaw 1994 ALL

Citation : 2017 Latest Caselaw 1994 ALL
Judgement Date : 6 July, 2017

Allahabad High Court
Shri Shiv Singh & Others vs State Of U.P.& Others on 6 July, 2017
Bench: Bharati Sapru



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- WRIT - A No. - 40531 of 2000
 

 
Petitioner :- Shri Shiv Singh & Others
 
Respondent :- State Of U.P.& Others
 
Counsel for Petitioner :- Vivek Mishra
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Bharati Sapru,J. 

List revised.

None appears to press the matter.

The matter is dismissed in default.

Interim order, if any, stands vacated.

Order Date :- 6.7.2017

pks

 

 

 
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