Rameshwar Dutt Mishra vs State Of U.P. And Another
2017 Latest Caselaw 1992 ALL

Citation : 2017 Latest Caselaw 1992 ALL
Judgement Date : 6 July, 2017

Allahabad High Court

Rameshwar Dutt Mishra vs State Of U.P. And Another on 6 July, 2017

Bench: Raghvendra Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 47
 

 
Case :- APPLICATION U/S 482 No. - 8981 of 2010
 

 
Applicant :- Rameshwar Dutt Mishra
 
Opposite Party :- State Of U.P. And Another
 
Counsel for Applicant :- Anil Kr. Mishra,Anil Kumar Mishra
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Raghvendra Kumar,J.

List revised.

Learned counsel for the applicant is given one more opportunity to comply the previous order dated 22.05.2017.

List after two weeks from today.

Interim order, if any, is extended till next date of listing.

Order Date :- 6.7.2017

Swati

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