Smt.Maina Devi vs Joint Director Of Education & ...
2017 Latest Caselaw 1991 ALL

Citation : 2017 Latest Caselaw 1991 ALL
Judgement Date : 6 July, 2017

Allahabad High Court

Smt.Maina Devi vs Joint Director Of Education & ... on 6 July, 2017

Bench: Bharati Sapru




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- WRIT - A No. - 39149 of 2000
 

 
Petitioner :- Smt.Maina Devi
 
Respondent :- Joint Director Of Education & Another
 
Counsel for Petitioner :- R.K.Ojha
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Bharati Sapru,J.

List in the next cause list to enable the learned counsel for the petitioner to take instruction in the matter.

Order Date :- 6.7.2017

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