Dayanand Junior High School vs A.D.E.
2017 Latest Caselaw 1989 ALL

Citation : 2017 Latest Caselaw 1989 ALL
Judgement Date : 6 July, 2017

Allahabad High Court

Dayanand Junior High School vs A.D.E. on 6 July, 2017

Bench: Bharati Sapru




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- WRIT - A No. - 29028 of 1993
 

 
Petitioner :- Dayanand Junior High School
 
Respondent :- A.D.E.
 
Counsel for Petitioner :- I.R. Singh
 
Counsel for Respondent :- S.C.
 

 
Hon'ble Bharati Sapru,J.

Learned Standing Counsel may take instruction in this matter as to whether the petitioners are still in service or not and whether the matter is still alive.

List after two weeks on 21.07.2017.

Order Date :- 6.7.2017

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